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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(xxxiv) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xxxiv)to give effect to the procedures and standards provided under the Khelo India Scheme or the National Sports Talent Search and Identification Scheme or any other schemes or programmes launched by the Government of Punjab or Government of India;