Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in The Mental Healthcare Act, 2017

(2)Every year, the chief executive officer shall submit to the Central Authority for approval-
(a)a general report covering all the activities of the Central Authority in the previous year;
(b)programmes of work;
(c)the annual accounts for the previous year; and
(d)the budget for the coming year.