Section 109(1)(r) in Rajasthan Co-operative Societies Act, 2001

[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Rajasthan - Subsection

Section 109(1)(r) in Rajasthan Co-operative Societies Act, 2001

(r)The Chief Executive officer of the society fails to communicate the request to the [State Election Commission] [Substituted by Rajasthan Act No. 11 of 2003 dated 8-4-2003.] as required under sub-section (4) of section 30 or sub-section (1) of section 34.

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State of Rajasthan - Subsection

Section 109(1)(r) in Rajasthan Co-operative Societies Act, 2001