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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(6) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969

(6)After nomination of all the members of the Board including the Chairman, the State Government shall, by notification in the Official Gazette, publish the names of all members of the Board.