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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(viii) in The Rajasthan Minor Mineral Concession Rules, 1986

(viii)"Building stone" means any rock or mineral which is used as building or construction material and includes such Minerals as specified in the schedule-I;