Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 24B] [Entire Act] Union of India - Subsection Section 24B(2) in The Consumer Protection Act, 1986 (2)The State Commission shall have administrative control over all the District Fora within its jurisdiction in all matters referred to in sub-section (1).
