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Andaman and Nicobar Islands - Section

Section 37 in The Andaman and Nicobar Islands Port Rules, 2004

37. International Code Flag 'A'.

- Every sea-going vessel entering mooring or proceeding to jetty shall hoist International Code Flag 'A' on the triatic stay and shall keep it hoisted until the Pilot-in-charge when he considers it safe for inland vessels and small craft to come alongside. orders it to be lowered.