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[Cites 0, Cited by 0] [Section 255(2)] [Section 255] [Entire Act]

State of Maharashtra - Subsection

Section 255(2)(viii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(viii)[* * * *] [Clause (viii) was deleted by Maharashtra 26 of 1982, Section 2(a).]