Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(2) in Rajasthan Public Procurement Rules, 2012

(2)Date of representation of Appeal:- The Appellate Authority shall endorse on every memorandum of appeal the date on which it has been presented or is deemed to have been presented and shall sign the endorsement.