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[Cites 0, Cited by 0] [Section 35A(16)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(16)(a) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(a)Articles 369, 371, 373, clauses (1), (2), (3) and (5) of article 374 andarticles 376 to 392 shall be omitted.