Section 11(1)(c) in The Rajasthan Gram Dan Act, 1971

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State of Rajasthan - Subsection

Section 11(1)(c) in The Rajasthan Gram Dan Act, 1971

(c)the number of persons in respect of whom the declarations made under sections 8 and 9 have been confirmed is not less than seventy-five percent of the holders of land and heads of families who do not hold land, residing in that village,

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State of Rajasthan - Subsection

Section 11(1)(c) in The Rajasthan Gram Dan Act, 1971