Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(b) in The Bihar and Orissa Places of Pilgrimage Act, 1920

(b)after giving the prescribed notice of his intention to do so, enter and inspect any zanana room in a licensed house.