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[Cites 0, Cited by 2] [Section 71(1)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(1)(d) in The Rajasthan Sales Tax Act, 1994

(d)fails to pay the amount of any demand notice and a period of not less than six months has elapsed since the receipt of the demand notice by him; or