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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax ... vs M/S Smc Power Generation Ltd. on 7 February, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

      ITEM NO.10                              COURT NO.4                 SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 44276/2019

      (Arising out of impugned final judgment and order dated 23-07-2019
      in ITA No. 406/2019 passed by the High Court Of Delhi At New Delhi)

      THE PR. COMMISSIONER OF INCOME TAX CENTRAL 1                        Petitioner(s)

                                                     VERSUS

      M/S SMC POWER GENERATION LTD.                                       Respondent(s)

      ( IA No.14443/2020-CONDONATION OF DELAY IN                           FILING and IA
      No.14444/2020-CONDONATION OF DELAY IN REFILING                       /    CURING THE
      DEFECTS )

      Date : 07-02-2020 This petition was called on for hearing today.

      CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT

      For Petitioner(s)                  Mr. K.M. Nataraj, ASG
                                         Mr. Sharath Nambiar, Adv.
                                         Mr. Arjun Garg, Adv.
                                         Mr. Devansh Srivastava, Adv.
                                         Mr. Shreekanth P.S., Adv.
                                         Ms. Priyanka S.B., Adv.
                                         Mrs. Anil Katiyar, AOR

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with C.A. No. 14702/2015.

Learned counsel for the petitioner is permitted to amend the petition.

Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.02.07 16:41:37 IST Reason:

(R. NATARAJAN) (NISHA TRIPATHI) AR CUM PS BRANCH OFFICER