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State of Uttarakhand - Section

Section 33 in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

33. Section 31 : Application for purchase of bhumidhari rights.

- An as-ami who is entitled to purchase bhumidhari rights in his holding or part thereof under Section 29 shall apply to the Assistant Collector of his tahsil in KUZA Form 24.