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Bombay High Court

Sohek @Chuha Nijam Solankar vs Superintendent Of Sangli Dist. Jail And ... on 17 October, 2018

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3396 OF 2018

 Sohek @chuha Nijam Solankar                               ....Petitioner
             V/S
 Superintendent Of Sangli Dist. Jail And Anr.           ....Respondent
        CORAM :                RANJIT MORE. &
                               SMT. BHARATI HARISH DANGRE, JJ
      DATE :                   17th October, 2018
 P.C. :

Due to paucity of time the matter is adjourned for 19/12/2018. Ad-interim relief if any to continue till then.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 17/10/2018 ::: Downloaded on - 18/10/2018 02:03:59 :::