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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(d) in Tamil Nadu Preservation of Private Forests Rules, 1946

(d)The timber or logs extracted shall bear at one of the end surface, serial number of the tree from which it was obtained and the sequence of log in the tree denoted by letters A.B.C., etc.