Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(a) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982 (a)where the landlords agree in writing as to their respective shares, the Controller shall apportion the amount among them according to such shares;
