Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(1) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993 (1)On the commencement of these Rules the Orissa Weights and Measures (Enforcement) Rules, 1960 shall stand repealed.
