Himachal Pradesh High Court
Jagmohan vs . Saraswati Vihar Welfare on 24 June, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Jagmohan vs. Saraswati Vihar Welfare Association & Ors.
CMPMO No. 235 of 2022.
.
24.06.2022. Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent No.5.
CMPMO No. 235 of 2022 & CMP No.7954 of 2022.
Notice.
r Mr. Vinod Thakur, learned Additional Advocate General, appears and waives service of notice on behalf of respondent No.5. 'Dasti' notices be issued for the service of respondents No. 1 to 4, returnable for 08.07.2022, on steps being taken during the course of the day. The Registry is directed to ensure that 'dasti' notices are issued latest by 2.00 p.m. on 25.06.2022.
(Tarlok Singh Chauhan) Judge 24th June, 2022.
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