Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(1) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958 (1)The Cane Commissioner shall be the authority to collect the tax on the purchase of cane imposed under section 17 of the Act.
