Bombay High Court
Madhav Prasad Aggarwal And Sushma ... vs M/S. Orbit Corporation Ltd. And Anr on 3 September, 2018
Author: S.J.Kathawalla
Bench: S.J. Kathawalla
Nitin 1 / 2 984-NMS-7-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO. 7 OF 2017
IN
SUIT NO. 8 OF 2017
Padma Ashok Bhatt ... Plaintiff
Versus
M/s.Orbit Corporation Ltd. & Ors. ... Defendants
ALONG WITH
NOTICE OF MOTION NO. 199 OF 2017
IN
SUIT NO. 62 OF 2017
WITH
NOTICE OF MOTION NO. 207 OF 2017
IN
SUIT NO. 60 OF 2017
WITH
NOTICE OF MOTION NO. 448 OF 2017
IN
COMMERCIAL SUIT NO. 450 OF 2017
WITH
NOTICE OF MOTION NO. 449 OF 2017
IN
COMMERCIAL SUIT NO. 192 OF 2017
Mr.Rahul Raut I/b. M/s. N.N. Vaishnawa and Company for the Plaintiff in S. No. 8
of 2017.
Mr.Karl Tamboly a/w. Mr. Bhalchandra Palav, Ms. Shreya Jha I/b. Cyril Amarchand
Mangaldas for Defendant No. 15 in Suit No. 8 of 2017,.
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Nitin 2 / 2 984-NMS-7-2017.doc
CORAM : S.J. KATHAWALLA, J.
DATED : 3RD SEPTEMBER,2018 P.C.:
1. Stand over to 24th September, 2018.
2. In the meantime, earlier ad-interim order shall continue.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 00:36:42 :::