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Bombay High Court

Madhav Prasad Aggarwal And Sushma ... vs M/S. Orbit Corporation Ltd. And Anr on 3 September, 2018

Author: S.J.Kathawalla

Bench: S.J. Kathawalla

    Nitin                                    1 / 2              984-NMS-7-2017.doc

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         NOTICE OF MOTION NO. 7 OF 2017
                                            IN
                                    SUIT NO. 8 OF 2017
Padma Ashok Bhatt                                     ...       Plaintiff
Versus
M/s.Orbit Corporation Ltd. & Ors.                     ...       Defendants
                                      ALONG WITH
                       NOTICE OF MOTION NO. 199 OF 2017
                                            IN
                                    SUIT NO. 62 OF 2017
                                          WITH
                       NOTICE OF MOTION NO. 207 OF 2017
                                            IN
                                    SUIT NO. 60 OF 2017
                                          WITH
                       NOTICE OF MOTION NO. 448 OF 2017
                                            IN
                        COMMERCIAL SUIT NO. 450 OF 2017
                                          WITH
                       NOTICE OF MOTION NO. 449 OF 2017
                                            IN
                        COMMERCIAL SUIT NO. 192 OF 2017


Mr.Rahul Raut I/b. M/s. N.N. Vaishnawa and Company for the Plaintiff in S. No. 8
of 2017.
Mr.Karl Tamboly a/w. Mr. Bhalchandra Palav, Ms. Shreya Jha I/b. Cyril Amarchand
Mangaldas for Defendant No. 15 in Suit No. 8 of 2017,.



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      Nitin                                    2 / 2                 984-NMS-7-2017.doc



                                       CORAM :     S.J. KATHAWALLA, J.

DATED : 3RD SEPTEMBER,2018 P.C.:

1. Stand over to 24th September, 2018.
2. In the meantime, earlier ad-interim order shall continue.

( S.J.KATHAWALLA, J. ) ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 00:36:42 :::