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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(2)The Convenor shall draw advances from the Andhra Pradesh State Council of Higher Education to meet necessary expenditure for items/services connected with the PECET and submit for audit to the Local fund Audit, he shall also submit a report thereof be submitted to the Andhra Pradesh State Council of Higher Education.