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State of Uttar Pradesh - Section

Section 61 in The U.P. Co-operative Societies Rules, 1968

61.

A copy of the resolution of the meeting referred to in Rule 58 or in Rule 60 or a copy of the order passed by the Registrar for removal or expulsion under sub-section (2) of Section 27, as the case may be, shall be sent by registered post or by personal delivery under acknowledgment to the member concerned