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State of Mizoram - Section

Section 50 in Mizoram Cooperative Societies Act, 2006

50. Reservation of seat for employees in the management Committee.

- Every co-operative shall reserve at least one seat in the management committee for employees' representative whose primary responsibility shall be to protect the interest of all employees while decisions pertaining to employees are taken at such meetings. The employee representative may be associated either through election or by nomination by the management committee and in the event of nomination, it shall be ensured that the person so nominated is acceptable to or having the support of majority of employees.