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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(5) in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

(5)The Commission shall prepare a list of candidates; in order of their proficiency as disclosed by the marks obtained by each candidates in the GATE scoreand interview and recommend such number of candidates as they consider fit for appointment. If two or more candidates obtain equal marks in the aggregate, the name of the candidate obtaining higher marks in GATE shall be placed higher in the list. If two or more candidates obtain equal marks in the GATE also, the name of candidate senior in age shall be placed higher in list. The Commission shall forward the list to the appointing authority.