Section 14(5A)(ii) in The Voluntary Disclosure Of Income And Wealth Act, 1976

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Union of India - Subsection

Section 14(5A)(ii) in The Voluntary Disclosure Of Income And Wealth Act, 1976

(ii)pays simple interest at the rate of twelve per cent. per annum on the amount of such tax remaining unpaid on the 31st day of March, 1976, from the 1st day of April, 1976 to the date of payment of such tax.

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Union of India - Subsection

Section 14(5A)(ii) in The Voluntary Disclosure Of Income And Wealth Act, 1976