Supreme Court - Daily Orders
Sumit Sinha Etc. Etc. vs State Of M.P And Ors. Etc. Etc. on 15 July, 2015
Bench: J. Chelameswar, A.K. Sikri
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.1222-1235 OF 2015
IN
SPECIAL LEAVE PETITION (C)NO.16257, 16303, 17111, 17159, 17161,
17187, 17212, 17234, 17248, 17427, 17547, 17882, 17883 and 18082 OF
2014
SUMIT SINHA ETC. ETC. Petitioner(s)
VERSUS
STATE OF M.P AND ORS. ETC. ETC. Respondent(s)
O R D E R
Office objection is waived.
Delay condoned.
We have considered the averments in the review petitions. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error in the impugned order.
Hence, the Review Petitions are dismissed.
......................J. (J. CHELAMESWAR) ......................J. (A.K. SIKRI) NEW DELHI JULY 15, 2015 Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.07.16 17:41:51 IST Reason: CHAMBER MATTER SECTION IVA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1222-1235/2015 In SLP(C) No. 16257, 16303, 17111, 17159, 17161, 17187, 17212, 17234, 17248, 17427, 17547, 17882, 17883 and 18082/2014 No(s).
SUMIT SINHA ETC. ETC. Petitioner(s) VERSUS STATE OF M.P AND ORS. ETC. ETC. Respondent(s) (With appln.(s) for c/delay in filing review petition and office report) Date : 15/07/2015 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Office objection is waived. Delay condoned.
The review petitions are dismissed, in terms of the signed order.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER (Signed order is placed on the file)