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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(e) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(e)all amounts and arrears of interest, if any, on such amounts due from the licensee to the State Government;