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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

UT Ladakh - Subsection

Section 24(1)(f) in Ladakh Autonomous Hill Development Councils Act, 1997

(f)Taxes under the Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, Svt. 2005 (1948 A. D.).