Section 9 in The Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997
9. Conveyance allowance.
- There shall be paid to the Commissioner a conveyance allowance at the rate of one thousand and two hundred rupees per mensem inclusive of all allowances in no official chauffeur driven vehicle is provided for conveyance:Provided that no conveyance allowance shall be admissible for days of journey for which road mileage has been claimed under Rule 8:Provided further that during the period of leave, the Commissioner shall be paid conveyance allowance not exceeding two hundred and fifty rupees per mensem if he certifies that he continued to maintain a vehicle during the period of such leave.
