Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 1 in The Special Courts Act, 1979 1. Short title and extent (1)This Act may be called The Special Courts Act , 1979.(2)It extends to the whole of India except the State of Jammu and Kashmir.
