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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Central Industrial Security Force Act, 1968

(2)Such certificate shall cease to have effect whenever the person named in it ceases for any reason to be [an enrolled member] [Substituted by Act 14 of 1983, Section 7, for " a member" (w.e.f. 15.6.1983). ] of the Force.