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State of Madhya Pradesh - Section

Section 15 in The M.P. Registration of Births and Death Rules, 1999

15. Statistical report under Section 19 (2).

- The statistical report under sub-section (2) of Section 19 shall contain the tables in the prescribed formats appended to these rules and shall be compiled for each year before the 31st July of the year immediately following and shall be published as soon as may be thereafter but in any case not later than five months from that date.