Madhya Pradesh High Court
Mohd. Zamin vs The State Of Madhya Pradesh on 11 August, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-17051-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 17051 of 2022 (MOHD. ZAMIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 13-08-2025 None for the petitioners.
List on 14/8/2025.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 14-08-2025 10:08:03