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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Rajasthan - Subsection

Section 144(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)On the last day of the allotted days, the Speaker shall forthwith put every question necessary to dispose of all the outstanding matters in connection with the demands for grants.