Delhi High Court - Orders
Lg Polymers India Private Limited vs S.J. Polymers & Anr on 5 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 646/2021, I.A. 16521-16522/2021, I.A. 35677/2024
and I.A. 40708/2024
LG POLYMERS INDIA PRIVATE LIMITED .....Plaintiff
Through: Mr.Neil Hildreth and Mr.Kshitij
Arya, Advocates.
versus
S.J. POLYMERS & ANR. .....Defendants
Through: Mr.Alok Kumar, Sr. Advocate with
Mr.Amit Kr. Singh, Mr.Varun
Maheshwari and Mr.Siddhant Soni,
Advocates.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 05.08.2025
1. Notwithstanding that the parties had attempted out-of-Court mediation earlier, however, keeping in mind the principles laid down in the case of M/s Dhanbad Fuels Private Limited v. Union of India & Anr,1 the Court deems it appropriate to keep these proceedings in abeyance and refer the parties to mediation in accordance with extant rules.
2. In the meantime, the interim order passed, earlier, by this Court shall remain in force.
3. List this matter before the mediation centre on 11.08.2025.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/08/2025 at 22:52:18
4. Thereafter, list before the Court on 29.10.2025.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 5, 2025 Nc/ask 1 2025 SCC OnLine SC 1129 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/08/2025 at 22:52:18