Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 18 November, 2022
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.43 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No.165309/2021 - EXEMPTION FROM FILING O.T.)
Date : 18-11-2022 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Biswajit Deb, Sr. Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. R. Venkataramani, AG
Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Ms. Suhashini Sen, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Shuvodeep Roy, Adv.
Ms. Diksha Rai, Adv.
Mr. Tushar Mehta, SG
Mr. Shuvodeep Roy, AOR
Mr. Kanu Aggrawal, Adv.
Mr. Sai Shashank, Adv.
Mr. Kumar Arnav Singhdeo, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Shraddha Deshmukh , AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified1 List the Petition on 25 November 2022.
Digitally signed by
CHETAN KUMAR
Date: 2022.11.19
12:30:56 IST
Reason:
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar