Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 88 in The M.P. Reorganisation Act, 2000 88. Khairagarh-Kairagarh and Chhuikhadan RICs., Pandadah RIC (excluding PCs. 52 and 55 to 61) and Gandai RIC (excluding PCs. 6 and 8 to 14) in Khairagarh tahsil and the forest villages in the area. Kawardha District
