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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2)(b) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(b)in any case not specified in sub-clause (a) shall be the authority competent to grant an advance of pay on transfer.