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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2)(xi) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(xi)the manner of settling price of notified agricultural produce in the private yard, as provided in sub-section (3) of section 48;