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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Rules, 2018

(2)Words and expressions used herein and not defined in these rules but defined in the Act shall have the meanings assigned to them in the Act.Chapter - II Manner of Notifying HIV and AIDS Policy for Establishments