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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2)(c) in U.P. Parks, Playgrounds and Open Spaces (Preservation and Regulation) Act, 1975

(c)removing from any park, playground or open space any person who is therein in contravention of any order or direction of any authority issued under this Act;