Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(1)The Chairman, the Vice Chairman, and the Secretary of an Advisory Committee shall be the executive officers of such committee and exercise the executive functions of the Advisory Committee on its behalf.