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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Kerala - Subsection

Section 88(2)(a) in Mahatma Gandhi University Act 1985

(a). in the case of a teacher or a member of the non-teaching staff of an affiliated college, an officer not below the rank of Deputy Director of Collegiate Education authorized by the Government in this behalf; and