Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Mizoram - Subsection

Section 69(3) in Mizoram Cooperative Societies Act, 2006

(3)Any transfer made in contravention of sub-section (2) shall be invalid.