Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Madhya Pradesh - Subsection Section 154(2) in The M.P. Municipal Accounts Rules, 1971 (2)An account of issue and receipt of measurement books shall be maintained in Form No. 94. All the measurement books shall be numbered serially.