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[Section 57]
[Entire Act]
State of Bihar - Subsection
Section 57(2) in Chit Funds (Bihar) Rules, 1987
| Proper court fee | ||
| Rs. | ||
| (i) | Vakalatnama | 2.00 |
| (ii) | Application for adjournment | 10.00 |
| (iii) | Application for interim stay or relief | 25.00 |