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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(4) in The Wild Life (Protection) Amendment Act, 2002

(4)The sum of money accepted or agreed to be accepted as composition under sub- section (1) shall, in no case, exceed the sum of twenty- five thousand rupees: Provided that no offence, for which a minimum period of imprisonment has been prescribed in section 51, shall be compounded.".