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[Entire Act]
State of Haryana - Section
Section 10 in The Punjab Passengers and Goods Taxation Rules, 1952
10. Number, date and nature of each permit head and the details of routes covered by each such permit :-
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| Serial No. | Permit number and the date | Nature of the permit (e.g. particulars of public servicevehicles/or public carriers as the may be) | Route or routes or area covered by the permit | Registration No. of the Vehicles(s) | No. of trips up and down per day (For stage carrier only) | Remarks |